Section 4(1)(iv) in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(iv)He is not more than 45 years on the 1st day of January of the year in which sanction is issued.

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