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State of Uttarakhand - Section

Section 6 in Uttarakhand Panchayati Raj Act, 2016

6. Effect of change in population or inclusion of the area of Panchayat in any level of Nagar Panchayat.

- If the whole of the area, of a Gram Panchayat is included in a Nagar Panchayat, the Gram Panchayat shall cease and its assets and liabilities shall be disposed of in the manner prescribed. If a part of such area is so included, its jurisdiction shall be reduced by that part.