Delhi High Court - Orders
Gaon Sabha Paprawat vs Smt. Sunita Mittal on 3 February, 2022
Author: Yashwant Varma
Bench: Yashwant Varma
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10824/2020
GAON SABHA PAPRAWAT ..... Petitioner
Through: None.
versus
SMT. SUNITA MITTAL ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 03.02.2022 [VIA VIDEO CONFERENCING] None has appeared for parties when the matter was called. List again on 24.03.2022.
YASHWANT VARMA, J.
FEBRUARY 3, 2022/bh Signature Not Verified Digitally Signed By:BHAWNA Signing Date:05.02.2022 12:37:42