Kerala High Court
Jishnupriya Ajith vs The Secretary on 23 November, 2015
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
MONDAY,THE 23RD DAY OF NOVEMBER 2015/2ND AGRAHAYANA, 1937
WP(C).No. 35044 of 2015 (E)
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PETITIONER :
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JISHNUPRIYA AJITH, AGED 12,
D/O. AJITHKUMAR, ANJANAM, PONEKKARA ROAD,
EDAPPALLYP.O., ERNAKULAM, PINCODE-682 024
REPRESENTED BY HER FATHER AND NATURAL GUARDIAN
AJITHKUMAR, AGED 44, S/O. DIVAKARA MENON, ANJANAM
PONEKKARA ROAD, EDAPPALLY P.O., ERNAKULAM
PIN CODE-682 024.
BY ADVS.SRI.P.VISWANATHAN
SRI.SUNIL N.SHENOI
RESPONDENT(S) :
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1. THE SECRETARY,
KERALA CBSE SAHODAYA SCHOOLS COMPLEX
WORKING AS PRINCIPAL, VIDYODAYA SCHOOL, THEVAKKAL
COCHIN, PIN CODE-682 042.
2. THE GENERAL CONVENOR
KERALA CBSE SAHODAYA SCHOOLS COMPLEX
WORKING AS PRINCIPAL, MET PUBLIC SCHOOL, PERUMBAVOOR
ERNAKULAM DISTRICT, PIN CODE-683 542.
3. THE GENERAL CONVENER
CBSE STATE KALOTSAV, DEVAMATHA PUBLIC SCHOOL, THRISSUR
THRISSUR DISTRICT, PIN CODE-680 001.
4. THE GENERAL SECRETARY
CBSE STATE KALOTSAV, DEVAMATHA PUBLIC SCHOOL, THRISSUR
THRISSUR DISTRICT, PIN CODE-680 001.
5. THE REGIONAL OFFICER
CENTRAL BOARD OF SECONDARY EDUCATION
CBSE REGIONAL OFFICE, NEW NO.111 (OLD NO.1630 A)
J-BLOCK, 16TH MAIN ROAD, ANNANAGAR WEST
CHENNAI, PIN CODE-600 040.
BY ADV. SRI.DEVAN RAMACHANDRAN, SC, CBSE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23-11-2015, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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WP(C).No. 35044 of 2015 (E)
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APPENDIX
PETITIONERS' EXHIBITS :
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EXT. P1 : TRUE PHOTOCOPY OF THE CERTIFICATE SECURING 2ND PRIZE FOR
BHARATHA NATYAM.
EXT. P2 : TRUE PHOTOCOPY OF THE CERTIFICATE SECURING 2ND PRIZE FOR
FOLK DANCE.
EXT. P3 : PHOTOCOPY OF THE CERTIFICATE SECURING 1ST PRIZE FOR
MOHINIYATTAM IN THE STATE LEVEL CBSE KALOTSAV, 2014.
EXT. P4 : PHOTOCOPY OF THE CERTIFICATE SECURING 1ST PRIZE FOR
BHARATA NATYAM IN THE STATE LEVEL CBSE KALOTSAV, 2014.
EXT. P5 : COPY OF THE MANUAL CONTAINING THE GENERAL RULES
GOVERNING THE KALOTSAV.
RESPONDENT(S)' EXHIBITS : NIL
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//TRUE COPY//
P.A. TO JUDGE
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A.MUHAMED MUSTAQUE, J.
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W.P.(C) No.35044 of 2015
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Dated this the 23rd day of November, 2015
JUDGMENT
In the light of the interim order dated 19.11.2015, this writ petition is closed.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE ln