Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1(7)] [Section 1] [Entire Act] State of Madhya Pradesh - Subsection Section 1(7)(a) in Other Madhya Pradesh Rules made under the Madhya Pradesh Excise Act, 1915 (a)Till the total duty deposited does not exceed 25 per cent of the annual auction amount - 25% of the duty.