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[Cites 0, Cited by 0] [Section 24(6)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(6)(a) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

(a)verify with vendors or other persons who have to pay fees, whether they receive tickets for the amount they pay to the collecting person, whether they were demanded to pay or give more amount than that specified in the ticket or mentioned in the notice board installed at the site of collection;