Delhi High Court - Orders
Parvesh And Ors vs Bheem Singh, National Insurance Co Ltd ... on 27 July, 2022
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 134/2018
PARVESH AND ORS ..... Appellants
Through: Mr. S.N.Parashar, Advocate.
versus
BHEEM SINGH, NATIONAL INSURANCE CO LTD AND ORS
..... Respondents
Through:
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 27.07.2022 None is appearing for the respondents. Issue court notice to the respondents, returnable on 13 th January, 2023.
RAJNISH BHATNAGAR, J JULY 27, 2022/ib Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:03.08.2022 14:07:08