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Delhi High Court - Orders

Parvesh And Ors vs Bheem Singh, National Insurance Co Ltd ... on 27 July, 2022

Author: Rajnish Bhatnagar

Bench: Rajnish Bhatnagar

                            $~33
                            *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +       MAC.APP. 134/2018
                                    PARVESH AND ORS                                   ..... Appellants
                                                       Through:    Mr. S.N.Parashar, Advocate.

                                                       versus

                                    BHEEM SINGH, NATIONAL INSURANCE CO LTD AND ORS
                                                                                       ..... Respondents
                                                       Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                                 ORDER

% 27.07.2022 None is appearing for the respondents. Issue court notice to the respondents, returnable on 13 th January, 2023.

RAJNISH BHATNAGAR, J JULY 27, 2022/ib Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:03.08.2022 14:07:08