Gujarat High Court
Sanjay Hiralal Shah vs H D F C Bank Ltd on 24 June, 2014
Bench: Jayant Patel, Z.K.Saiyed
C/CA/6547/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 6547 of
2014
In FIRST APPEAL NO. 3136 of 2011
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SANJAY HIRALAL SHAH....Applicant(s)
Versus
H D F C BANK LTD....Respondent(s)
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Appearance:
MR MEHUL S SHAH, ADVOCATE for the Applicant(s) No. 1
MR ANIP A GANDHI, ADVOCATE for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
and
HONOURABLE MR.JUSTICE Z.K.SAIYED
Date : 24/06/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE JAYANT PATEL) Considering the facts and circumstances, the First Appeal be listed for final hearing on 12.08.2014.
Application disposed of accordingly.
(JAYANT PATEL, J.) (Z.K.SAIYED, J.) bjoy Page 1 of 1