Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Sanjay Hiralal Shah vs H D F C Bank Ltd on 24 June, 2014

Bench: Jayant Patel, Z.K.Saiyed

          C/CA/6547/2014                             ORDER



          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 6547 of 
                           2014

                 In FIRST APPEAL NO.  3136 of 2011

==============================================================
               SANJAY HIRALAL SHAH....Applicant(s)
                              Versus
                H D F C BANK LTD....Respondent(s)
==============================================================
Appearance:
MR MEHUL S SHAH, ADVOCATE for the Applicant(s) No. 1
MR ANIP A GANDHI, ADVOCATE for the Respondent(s) No. 1
==============================================================

         CORAM: HONOURABLE MR.JUSTICE JAYANT PATEL
                and
                HONOURABLE MR.JUSTICE Z.K.SAIYED
 
                           Date : 24/06/2014
 
                          ORAL ORDER

  (PER : HONOURABLE MR.JUSTICE JAYANT PATEL) Considering   the   facts   and   circumstances,   the  First   Appeal   be   listed   for   final   hearing   on  12.08.2014.  

Application disposed of accordingly.

(JAYANT PATEL, J.)  (Z.K.SAIYED, J.)  bjoy Page 1 of 1