Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act] Union of India - Subsection Section 31(1)(b) in The Pension Fund Regulatory and Development Authority (Point of Presence) Regulations, 2018 (b)allow its subscribers to transfer, as the case may be, their money or other interests in the pension account without any additional cost;