Section 21(2)(c) in The Presidential And Vice-Presidential Elections Act, 1952

[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(c) in The Presidential And Vice-Presidential Elections Act, 1952

(c)the powers and duties of a Returning Officer and the performance by any officer appointed to assist the Returning Officer of any function of the Returning Officer;

(cc)[ the form and manner in which public notice under section 5 shall be given by the Returning Officer.]

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Union of India - Subsection

Section 21(2)(c) in The Presidential And Vice-Presidential Elections Act, 1952