Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] NCT Delhi - Subsection Section 9(d) in The Delhi Development Authority (Permission Of Residential Land And Building For Use As Nursing Homes) Regulations, 2003 (d)Such conversion charges /permission fee shall be applicable as per the approval/revision/from time to time by the Ministry of Urban Development.
