Section 18 in Telangana Advocates' Welfare Fund Act, 1987
18. Group Life Insurance for members and other benefits.
- The Welfare Fund Committee may, for the Welfare of the members of the Fund,-(a)obtain from the Life Insurance Corporation of India, policies of Group Insurance for the members of the Fund;(b)provide for a policy of Provident Fund for the members of the Fund;(c)provide for medical facilities for the members of the Fund and their spouses; and(d)provide for such other benefits as may be prescribed.
