Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 420] [Entire Act] Union of India - Subsection Section 420(4) in The Merchant Shipping Act, 1958 (4)Nothing in this section relating to free board, shall apply to any sailing vessel in respect of which a load line has been assigned under Part IX.
