Indian Kanoon - Search engine for Indian Law

Andhra Pradesh High Court - Amravati

Sec Apseb Hyd And 2 vs M.D.Jayapraksh Gupta Chittoor on 10 April, 2023

Bench: Prashant Kumar Mishra, Ninala Jayasurya

                                                                                          27

                   HIGH COURT OF ANDHRA PRADESH : AMARAVATI

       MAIN CASE:       W.A. No.257 of 1999


                                   PROCEEDINGS SHEET


Sl.     DATE                                    ORDER                                 OFFICE
No.                                                                                    NOTE


                                        (Through Physical Mode)

8     10.04.2023

On the request made by Mr.Vasiraju Kalki Charan, learned counsel appearing for the appellants, post this case in the next week.

PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J Ksp