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State of Tamilnadu - Section

Section 12 in Tamil Nadu Cotton Control Rules, 1954

12. Officers authorized to examine cotton.

- The officers authorized for purposes of section 8(1) shall be the Director or the Cotton Specialist, Coimbatore, or any Assistant Cotton Specialist or any District Agricultural Officer of a district or any part of a district or any Agricultural Demonstrator of a taluk or any part of a taluk in which the controlled area is situated.