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State of Punjab - Section

Section 16 in Punjab Urban Planning and Development Building Rules, 2018

16. Damp proof course certificate.

- The owner shall submit a certification from an Architect / Civil Engineer (or by himself, in case of self-certification) to the effect that the construction of building upto damp proof course level is as per sanctioned plan. The Competent Authority shall verify the certification and shall issue consent/ comments within 15 days of receiving the certification. The damp proof course certificate shall be deemed to be accepted, if it is in conformity with these rules, and no consent/ comments have been passed by Competent Authority within a specified time.