Section 56(1) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011
(1)officer-in-Charge of every institution for juveniles or children shall facilitate the setting up of Children's Committees for three different age groups of children, viz. 6-10 years, 11-15 years and 16-18 years and these Children's Committees shall be constituted solely by children.
