Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 623] [Entire Act]

Union of India - Section

Section 2 in The General Clauses Act, 1897

2. Repeal

.[Repealed by the Repealing and Amending Act, 1903 (1 of 1903), section 4 and Schedule III.]General Definitions