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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Tamilnadu - Subsection

Section 29(2)(b) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(b)the information requested from the Applicants is such that the Procuring Entity is enabled to qualify the Applicants on that basis.