Section 89(4)(D) in Rajasthan Goods and Services Tax Rules, 2017

[Cites 0, Cited by 0] [Section 89(4)] [Section 89] [Entire Act]

State of Rajasthan - Subsection

Section 89(4)(D) in Rajasthan Goods and Services Tax Rules, 2017

(D)"Turnover of zero-rated supply of services" means the value of zero-rated supply of services made without payment of tax under bond or letter of undertaking, calculated in the following manner, namely:-

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State of Rajasthan - Subsection

Section 89(4)(D) in Rajasthan Goods and Services Tax Rules, 2017