Section 13(2)(a) in The Energy Conservation Act, 2001

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Union of India - Subsection

Section 13(2)(a) in The Energy Conservation Act, 2001

(a)recommend to the Central Government the norms for processes and energy consumption standards required to be notified under clause (a) of [section 14] (#sec_14) and other standards required to be prescribed under other provisions of this Act”;

(aa)[ recommend to the Central Government for issuing of the energy savings certificate under section 14A;];

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Union of India - Subsection

Section 13(2)(a) in The Energy Conservation Act, 2001