Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(5)(iii) in New Okhla Industrial Development Area Building Regulations, 2010

(iii)Third time - refer to Council of Architecture/ITPI/MIC for cancellation of Registration.