Punjab-Haryana High Court
Netrapal Khatri vs State Of Haryana on 4 September, 2017
Author: Arvind Singh Sangwan
Bench: Arvind Singh Sangwan
112 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CRM-M-32616-2017(O&M)
Date of decision: 04.09.2017
Netrapal Khatri ...Petitioner
Versus
State of Haryana ...Respondent
CORAM: HON'BLE MR. JUSTICE ARVIND SINGH SANGWAN
Present: Mr. Sanjeev Kodan, Advocate
for the petitioner.
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ARVIND SINGH SANGWAN, J. (ORAL)
Learned counsel for the petitioner seeks permission to withdraw the present petition.
Dismissed as withdrawn.
(ARVIND SINGH SANGWAN) JUDGE 04.09.2017 Hemlata Whether speaking/reasoned Yes / No Whether reportable Yes / No 1 of 1 ::: Downloaded on - 10-09-2017 01:13:03 :::