Section 2(m) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994
(m)[] [Re-numbered vide O.G.E. No. 1106 dated 7.6.2008.] "Ward" means the area notified as such under Clause (a) of [Sub-section (3)] [Substituted vide Notification No.7141, Legislative-I-26/95 H.U.D. Dated 7.3.96. O.G.E. No. 248 Dated 7.3.1996.] of Section 12 of the Act;
