Section 7(3) in The Rajasthan Suits Valuation Act, 1958
(3)The provisions of the Rajasthan General Clauses Act, 1955 (Rajasthan Act 8 of 1955) relating to repeal and savings shall apply to the enactments, rules and directions hereby repealed or superseded as if such enactments, rules and directions had been repealed by a Rajasthan law.
