Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 30 in Sardar Patel University Act, 1955 30. Recognition of teachers of University in post-graduate subjects. - No person shall be recognised as a teacher in post-graduate subjects of the University except on the recommendation of the Board of Post-graduate Studies and Research.
