Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Calcutta High Court

Escorts Construction Equipment Ltd vs Action Construction Equipment Pvt. ... on 9 August, 2021

Author: Arindam Mukherjee

Bench: Arindam Mukherjee

OD 69

                                      ORDER SHEET

                                       CC/312/1997

                             IN THE HIGH COURT AT CALCUTTA
                                Special Jurisdiction (Contempt)
                                        ORIGINAL SIDE

                     ESCORTS CONSTRUCTION EQUIPMENT LTD.
                                   VERSUS
                 ACTION CONSTRUCTION EQUIPMENT PVT. LTD. & ANR.


    BEFORE:
    The Hon'ble JUSTICE ARINDAM MUKHERJEE

Date: 9th August, 2021.

(Via Video Conference) The Court: This contempt application arises out of alleged violation of an order dated 13th November, 1997 passed in GA No.3896 of 1997 with CS No.382 of 1997. The matter appeared in the list on 6 th August, 2021, when no one appeared on behalf of any of the parties even at the second call. The matter is appearing in the day's list marked as 'Last Chance' with a note that appropriate orders will be passed if no one appears when the matter is taken up.

No one has applied for joining in the virtual mode. None of the parties are represented when the matter is called on. It appears that the parties are not interested in proceeding with the matter.

The contempt petition is disposed of without any further order. Rule, if any, stands discharged.

(ARINDAM MUKHERJEE, J.) B.Pal