Calcutta High Court
Escorts Construction Equipment Ltd vs Action Construction Equipment Pvt. ... on 9 August, 2021
Author: Arindam Mukherjee
Bench: Arindam Mukherjee
OD 69
ORDER SHEET
CC/312/1997
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Contempt)
ORIGINAL SIDE
ESCORTS CONSTRUCTION EQUIPMENT LTD.
VERSUS
ACTION CONSTRUCTION EQUIPMENT PVT. LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date: 9th August, 2021.
(Via Video Conference) The Court: This contempt application arises out of alleged violation of an order dated 13th November, 1997 passed in GA No.3896 of 1997 with CS No.382 of 1997. The matter appeared in the list on 6 th August, 2021, when no one appeared on behalf of any of the parties even at the second call. The matter is appearing in the day's list marked as 'Last Chance' with a note that appropriate orders will be passed if no one appears when the matter is taken up.
No one has applied for joining in the virtual mode. None of the parties are represented when the matter is called on. It appears that the parties are not interested in proceeding with the matter.
The contempt petition is disposed of without any further order. Rule, if any, stands discharged.
(ARINDAM MUKHERJEE, J.) B.Pal