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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Goa - Subsection

Section 35(1)(e) in The Goa Command Area Development Act, 1997

(e)destroys, defaces or removes any level marks or water-gauge or any other work or sign fixed by the Command Area Development Board or a public servant;