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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(5) in The National Tiger Conservation Authority (Tiger Conservation Foundation) Guidelines, 2007

(5)A Member of the Executive Committee, other than nominated Members, shall cease to be a Member as such, if he ceases to hold that office or post by virtue of which, he became the Member of the Committee.