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Delhi High Court - Orders

Pt. Deendayal Upadhyay Smriti Sansthan vs Govt Of Nct Of Delhi & Others on 20 October, 2020

Bench: Vipin Sanghi, Rajnish Bhatnagar

                                $~5.
                                *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +    W.P.(C) 3379/2020
                                     PT. DEENDAYAL UPADHYAY
                                     SMRITI SANSTHAN                                 ..... Petitioner
                                                       Through: Mr. Yogesh Pachauri and Mr. R.
                                                                  Balaji, Advocates.
                                                versus
                                     GOVT OF NCT OF DELHI & OTHERS                   ..... Respondents
                                                       Through: Mr. Sanjoy Ghose and Ms. Urvi
                                                                  Mohan, Advocates for respondents
                                                                  No. 1 & 3/GNCTD/ BOCW.
                                                                  Mr. Jasmeet Singh, CGSC for
                                                                  respondent No. 2/ UOI.
                                                                  Mr. Shreesh Chadha, Advocate for
                                                                  Mr. Gaurang Kanth, Advocate for
                                                                  respondent No. 4/ CAG.
                                                                  Mr. Chinmoy Pradip Sharma,
                                                                  Mr.Kush Sharma and Mr. Varun
                                                                  Sharma, Advocates for intervenor/
                                                                  Mr. Sukhbir Sharma/ applicant in CM
                                                                  No. 22368/2020.
                                     CORAM:
                                     HON'BLE MR. JUSTICE VIPIN SANGHI
                                     HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
                                                             ORDER

% 20.10.2020 The Hon'ble Division Bench could not assemble today as HMJ Rajnish Bhatnagar is on leave.

List on 11.11.2020.

BY ORDER COURT MASTER OCTOBER 20, 2020/kd Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:21.10.2020 19:17