Delhi High Court - Orders
Pt. Deendayal Upadhyay Smriti Sansthan vs Govt Of Nct Of Delhi & Others on 20 October, 2020
Bench: Vipin Sanghi, Rajnish Bhatnagar
$~5.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3379/2020
PT. DEENDAYAL UPADHYAY
SMRITI SANSTHAN ..... Petitioner
Through: Mr. Yogesh Pachauri and Mr. R.
Balaji, Advocates.
versus
GOVT OF NCT OF DELHI & OTHERS ..... Respondents
Through: Mr. Sanjoy Ghose and Ms. Urvi
Mohan, Advocates for respondents
No. 1 & 3/GNCTD/ BOCW.
Mr. Jasmeet Singh, CGSC for
respondent No. 2/ UOI.
Mr. Shreesh Chadha, Advocate for
Mr. Gaurang Kanth, Advocate for
respondent No. 4/ CAG.
Mr. Chinmoy Pradip Sharma,
Mr.Kush Sharma and Mr. Varun
Sharma, Advocates for intervenor/
Mr. Sukhbir Sharma/ applicant in CM
No. 22368/2020.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 20.10.2020 The Hon'ble Division Bench could not assemble today as HMJ Rajnish Bhatnagar is on leave.
List on 11.11.2020.
BY ORDER COURT MASTER OCTOBER 20, 2020/kd Signature Not Verified Digitally Signed By:BHUPINDER SINGH ROHELLA Signing Date:21.10.2020 19:17