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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Andhra Pradesh - Subsection

Section 68(1)(c) in Andhra Pradesh Education Act, 1982

(c)at the commencement of the proceedings before the arbitrator the Government and the person to whom the amount is payable shall state what according to them is the fair amount ;