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[Cites 0, Cited by 0] [Section 331(1)] [Section 331] [Entire Act]

State of Tamilnadu - Subsection

Section 331(1)(b) in Tamil Nadu District Municipalities Act, 1920

(b)if such person is not found, by leaving such document at his last known place of abode or business or by giving or tendering the same to some adult member or servant of his family; or