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Allahabad High Court

M/S. Aska Merchant And Others vs State Of U.P. Thru' Principle Secy. ... on 2 July, 2010

Bench: Vineet Saran, Ran Vijai Singh

Court No. - 35
Case :- WRIT - C No. - 11868 of 2004

Petitioner :- M/S. Aska Merchant And Others

Respondent :- State Of U.P. Thru' Principle Secy. Institutional Finance
Petitioner Counsel :- S.D. Singh

Respondent Counsel :- C.S.C.,C.P. Mishra

Hon'ble Vineet Saran J.

Hon'ble Ran Vijai Singh,J. As prayed by learned standing counsel put up on Monday i.e. on 5th July, 2010.

Order Date :- 2.7.2010 Pratima