Allahabad High Court
M/S. Aska Merchant And Others vs State Of U.P. Thru' Principle Secy. ... on 2 July, 2010
Bench: Vineet Saran, Ran Vijai Singh
Court No. - 35 Case :- WRIT - C No. - 11868 of 2004 Petitioner :- M/S. Aska Merchant And Others Respondent :- State Of U.P. Thru' Principle Secy. Institutional Finance Petitioner Counsel :- S.D. Singh Respondent Counsel :- C.S.C.,C.P. Mishra Hon'ble Vineet Saran J.
Hon'ble Ran Vijai Singh,J. As prayed by learned standing counsel put up on Monday i.e. on 5th July, 2010.
Order Date :- 2.7.2010 Pratima