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[Cites 0, Cited by 3] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(4) in The Limited Liability Partnership Act, 2008

(4)In the absence of agreement as to any matter, the mutual rights and duties of the partners and the mutual rights and duties of the limited liability partnership and the partners shall be determined by the provisions relating to that matter as are set out in the First Schedule.