Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act] State of Arunachal Pradesh - Subsection Section 50(2)(b) in Arunachal Pradesh Urban and Country Planning Act, 2007 (b)if the document so addressed ora copy thereof so addressed, is delivered to some person on the land or building.