Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 107 in Regular Licence under Haryana Electricity Regulatory Reforms Act

107. Objection.

- HVPN requests that it be required to forecast demand for only five years rather than ten, as required by Condition 20.2(a), on the ground that it now lacks the ability to make a reasonable ten-year forecast.