Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 117] [Entire Act] Union of India - Section Section 13 in The Coinage Act, 2011 13. Penalty for contravention of section 12.— Whoever contravenes any provisions of section 12 shall be punishable with imprisonment which may extend to seven years and with fine.
