Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(18)(iv) in The Haryana Local Area Development Tax Act, 2000

(iv)any place where the importer carries on business through an agent (by whatever name called), the place of business of such agent;