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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Punjab - Subsection

Section 32(2)(f) in Punjab Water Resources (Management and Regulation) Act, 2020

(f)dismissing an application for default or deciding it ex-parte, setting aside any order of dismissal or any application for default or any order passed by it ex-parte; and