Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 8 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

8.

The University, after a preliminary inspection, if fully satisfied, that all the conditions required to be fulfilled, by the applicant college are fulfilled, shall issue a Certificate of Registration in Form II to the applicant college to enable the college to make further arrangements to start the course.