Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(2) in The Orissa Irrigation Rules, 1961 (2)General enhancement of the compulsory basic water-rate will be fixed having due regard to the cost of construction and maintenance as mentioned in Sub-rule (1) and the life of the work.
