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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(xxx) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(xxx)to recognize a member of the staff of an affiliated college or recognised or approved institution as a professor, reader, lecturer or teacher of the University, and to withdraw such recognition;