Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 99] [Entire Act] State of Assam - Subsection Section 99(3) in Goalpara Tenancy Act, 1929 (3)Separator draft of final records may be published under sub-Section (1) or sub-Section (2) for different local areas, estates, permanent tenures or jotes or parts thereof.
