Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(2)(f) in Bihar Cinemas (Regulation) Act, 1954 (f)prescribing the time within which and the conditions subject to which such appeal may be preferred.