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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Jharkhand - Subsection

Section 90(1)(b) in Jharkhand Panchayat Raj Act, 2001

(b)The Secretary will be Incharge of the Office of Gram Panchayat, shall discharge all its functions and shall exercise all the powers under this Act or any Rules or Bye-laws made thereunder, or those conferred or imposed thereby;