Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act] State of Jharkhand - Subsection Section 51(1)(d) in Jharkhand Goods and Services Tax Act, 2017 (d)such persons or category of persons as may be notified by the Government on the recommendations of the Council,