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[Cites 0, Cited by 0] [Section 153(1)] [Section 153] [Entire Act]

State of Tripura - Subsection

Section 153(1)(a) in Tripura Panchayats Act, 1993

(a)establishment matters, the Finances of the Zilla Parishad, framing of budget, scrutinising proposals for increase of revenue, examination of receipt and expenditure statements, consideration of all proposals affecting the finances of the Zilla Parishad and general supervision of the revenue and expenditure of the Zilla Parishad ; and