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[Cites 0, Cited by 0] [Section 29(6)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(6)(c) in The M.P. Panchayat (Procedure of Meeting and Conduct of Business) Rules, 1994

(c)in case of Zila Panchayat to the District Deputy Director of Panchayat and Social Welfare, Collector, Joint Director, Panchayat and Social Welfare and Director, Panchayat and Social Welfare.