Section 38 in Bihar Sugarcane (Regulation of Supply and Purchase) Act, 1981
38. Occupier of factory to maintain seed-nursery.
- The occupier of a factory shall maintain a prescribed nursery of sugarcane-seed in the prescribed manner over such area of land as the Cane Commissioner may, after consulting the Board and giving the occupier of the factory a reasonable opportunity of being heard and after taking into account the crushing capacity and requirement of cane of the factory, determine.
