Rajasthan High Court - Jaipur
Arjun Lal S/O Kalu Ram (St) vs Shri Akhil Arora, The Principal ... on 8 March, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 301/2019
1. Arjun Lal S/o Kalu Ram (St), Vill. Gamela Simalwara
District Dungarpur
2. Bhagwan Singh S/o Dau Singh (Obc-Bpl), Vill. Borwa
Tehsil Bhim District Rajsamand
3. Bhagwati Kumari D/o Mangi Lal (Sc), Vill. Chandana
Jalore District Jalore
4. Bhawani Shankar Meghwal S/o Manilal Meghwal (St), Vill.
Bhimpur Rishbhdeo District Udaipur
5. Dalpat Meena S/o Bhanwar Lal (St), Vill. Bariyar Tehsil
Mavli Udaipur
6. Ganesha Ram S/o Prataram (Sc), Vill. Pachariya Sirohi
District Sirohi
7. Gottam Lal Maida S/o Rang Ji (St), Vill. Hatiyapur
Bagidora District Banswara
8. Guddi Kumari Gurjar S/o Mohanlal Gurjar (Sbc), Vill.
Arniya Vallabhnagar District Udaipur
9. Hitesh Kumar S/o Magan Lal Meghwal (Sc), Vill. Chavarli
Pindwara District Sirohi
10. Jagdish Chandra Ahari S/o Tiluram (St), Nandeswa Road
Nai District Udaipur
11. Karnaram S/o Desha Ram (Sc), Vill. Gnori Bagora District
Jalore
12. Likesh Kumar S/o Gulab Ram (Sc), Vill. Shivpura Tehsil
Pali District Pali
13. Mithun Kumar S/o Mohan Lal (Sc), Vill. Odwara Tehsil
Ahori District Jalore
14. Nirmla Salvi S/o Shri Roshan Lal Salvi (Sc), Vill. Dholapati
Titradi Road Udaipur
15. Rina Damor D/o Narayan Lal (St), R/o Damorwara Tehsil
Kherwada District Udaipur
16. Rekha Kumar Meena D/o Ramesh Chandra Meena (St),
R/o Damorwara Tehsil Kherwada District Udaipur
17. Shanti Lal S/o Bhima Ram (Sc), Vill. Upli Bor, Abu Road
District Sirohi
18. Sharda Kumar Meena D/o Goma Ji Meena (St), Vill.
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Morzara Ktra, Udaipur
19. Sugna Bhagora D/o Narayan Lal Bagora (St), Vill. Khati
Bor, Tehsil Sarada District Udaipur
20. Sumitra Kumari Damor D/o Deva Damor (St), Sati Kheda
Aaspur District Dungarpur
21. Sunil Parmar D/o Babulal Parmar (Sc), Kumela Simalwara
District Dungarpur
22. Twinkal Kumarigarasiya D/o Resharam (St), Vill. Bhag
Talai Girwa District Udaipur
23. Vaga Ram S/o Megha Ram (Sc), Vill. Jaitpura Shivganj
District Sirohi
24. Vikram Kumar Meghwal S/o Mawaram Meghwal (Sc), Vill.
Morli Shivganj District Sirohi
25. Vipin Kumar Meena S/o Taul Singh (St), Vill. Badleeya
Khurd, Banswara District Banswara
26. Virmal Pargi S/o Bhuralal Pargi (Sc), Palthor Aaspur
District Dungarpur
27. Vishnu Kumar Meena S/o Mohanlal Meena (St), Vill. Balal
Sardarshahar District Churu
28. Anju Kumari Garasiya D/o Himmat Ram Garasiya (St),
Vill. Dodawali Girwa District Udaipur
29. Phula Kumari Neenama D/o Viththa Lal Neenama (St),
Akodara Jhadol District Udaipur
30. Sheela Katara D/o Magan Lal Katara (St), Vill. Mukam,
Post Movai Sagwara Dungarpur
31. Labh Shankar Chandel S/o Banshi Lal Chandel (Sc), Vill.
Ajota, Nimbahera Chittorgarh
32. Mukesh Kumar Bagora S/o Mohan Lal Bagora (St), Amlia
Fala District Dungarpur
33. Vinod Kumar Bamaniya S/o Shri Rangji Bamniya (St), Vill.
Amarpura Tehsil Banswara District Banswara
34. Desaram Meghwal S/o Kuyaram Meghwal (Sc), Vill.
Dungarpura, Sirohi, District Sirohi
35. Sita Masar S/o Lalji Masar (St-Bpl), Vill. Bodigama, Tehsil
Gad, District Banswara
36. Balveer Banjara S/o Vijayram Banjara (Sbc), Vill. Khemli
Panchayat Khemli Udaipur
37. Amit Kumar Meena S/o Girish Kumar Meena (St), Vill.
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Degaon, Tehsil Simalwara Dungarpur
38. Suresh Meghwal S/o Devilal Meghwal (Sc), Gram
Bicchiwara, Udaipur
39. Minakshi Nanoma D/o Nathu Ram Nanoma (St), Vill.
Dencha Sagwara Udaipur
40. Kailash Kumari Bamana S/o Ram Chandra Bamana (St),
Vill. Mordi District Dungarpur
41. Pawan Kumar S/o Ramesh Chandra (St), R/o Vill. Boldar
District Dungarpur
42. Nitesh Kumar Meena S/o Premji Meena (St), R/o Vill.
Boldar District Dungarpur
43. Mukesh Kumar Meena S/o Mahesh Chandra Meena (St),
Vill. Parda Thor Aaspur District Dungarpur
44. Pinka Kumari D/o Mafatlal Choudhary (Bpl-Bpl), Vill.
Bharja Pindwara District Sirohi
45. Mukesh Kumar Ahari S/o Motya Ahari (St), Vill. Gothra,
Aaspur Dungarpur
46. Mahendra Gameti S/o Mangi Lal Gameti (St), Vill.
Derawad Vallabhnagar Udaipur
47. Babali Meghwal D/o Shankar Lal Meghwal (Sc-Bpl), R/o
Vill. Dhani Aspur Dungarpur
48. Kalpana Kumari Damor D/o Shanti Lal Damor (St-Bpl),
R/o Vill. Dhani Aspur Dungarpur
49. Sita Kumari Pargi D/o Sukhlal Pargi (St), Vill. Chanda
Kera Ghatol District Banswara
50. Subham Kumari Bhamaniya D/o Prabhu Lal Bhamaniya
(St), R/o
51. Anil Kumar Meghwal S/o Mohan Lal Meghwal (Sc),
Bhimpura, Salumber District Udaipur
52. Mahendra Rot S/o Kamalshankar Rot (St-Bpl), Vill. Jogpur
Sagwara District Dungarpur
53. Rajesh Kumar Palat S/o Ramchandra Patel (St-Bpl), Vill.
Bhaga Talab Simalwara District Dungarpur
54. Narayan Lal Taral S/o Motilal Taral (St-Bpl), Vill. Tekla
Aaspur District Dungarpur
55. Sheela Kumar Bhoot D/o Prabhulal (St), Vill. Gara, Kotra
District Udaipur
56. Pramila Kumari Patel D/o Jagji Patel (St), Vill. Jhamaliya
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District Banswara
57. Poonam Chand Rot S/o Dhula Rot (St), Vill. Gelan
Simalwara District Dungarpur
58. Suresh Rot S/o Jivatram Rot (St), R/o
59. Pramila Damor D/o Ratan Lal Damor (St), Vill. Bhamriya
Tehsil Banswara District Banswara
60. Shubham Kumari Bhamaniya D/o Prabhu Lal Bhamaniya
(St), Takiz Ke Pass Banswara
61. Dashrath Kumar S/o Shanti Lal (Sc), Post Revdar Tehsil
Reodar District Sirohi
62. Mahendra Kumar S/o Chagna Ram (Sc), Mu. Post Reodar
Tevdar District Sirohi
63. Munna Kumari Meena D/o Devi Lal Meena (St), Mu. Post
Sarada Tehsil Sarada District Udaipur
64. Mukesh Kumar S/o Baburam (St-Bpl), Vill. Naya Kheda
District Sirohi
65. Jitoo Bhai S/o Dev Ji Bhai (Sc), Near Bus Stand Sirohi
66. Chetan Kumar S/o Dhana Ram Meghwal (Sc-Bpl), Gram
Kaadar Reodar District Sirohi
67. Mukesh Rai Das S/o Ram Prasad Raidas (Sc), Tehsil
Pratapgarh District Pratapgarh
68. Somaram Garasiya S/o Ramaram Garasiya (St-Bpl), Mu.
Post Kotda, Tehsil Kotda Udaipur
69. Madhav Kumar Garasiya S/o Dhitaram (St-Bpl), Mu. Post
Kotda Udaipur
70. Prakash Kumar S/o Hansaram (Sc), Vill. Manora, District
Sirohi
71. Jitendra Kumar Gameti S/o Sanga (St), Near Sabji Mandi
Dungarpur
72. Manish Garasiya S/o Laxman Singh Garasiya (St),
Partapur Gadi Banwara
73. Chandan Singh Rajput S/o Hamer Singh (Obc-Bpl), Mu.
Post Iswal Udaipur
74. Varsha Kumari Nanoma D/o Madhav Lal Nanoma (St-Bpl),
Bus Stand Road Dungarpur
75. Ashok Kumar Katara S/o Man Ji Katara (St), Nagar
Paalika Chouraha Dungarpur
76. Mamta Kumari Katara S/o Man Ji Katara (St), Nagar
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Palika Chouraha, Dungarpur
77. Deepak Kalal S/o Kainhaiya Lal (Obc-Bpl), Jaysamnd Bus
Stand Ke Aage Udaipur
78. Meghwal Sunil Kumar S/o Dashu Ram (Sc), Pindwara
Tehsil Pindwara District Sirohi
79. Sona Ram S/o Padmaram Koli (Sc), Vill. Timdi Tehsil
Reodar District Sirohi
80. Anita Jat S/o Madhav Jat (Obc-Bpl), Vill. Khemli District
Udaipur
81. Khemraj Kher S/o Malaram (St-Bpl), Gamdi Jhadol
Udaipur
82. Deepika Rot S/o Bhanwar Lal Rot (St-Bpl), Bicchiwara
District Dungarpur
83. Champa Kumari D/o Veera Ram (St-Bpl), Gaom Jhadol
District Udaipur
84. Ramesh Maida S/o Daulat Maida (St), Custom Chouraha
Road District Banswara
85. Kamlesh Damor S/o Tolaram Damor (St-Bpl), Vill. Khan
Nagar Banswara
86. Gopal Ram S/o Peera Ram (Obc-Bpl), Post Reodar Teh.
Reodar District Sirohi
87. Mukesh Kumar S/o Talsa Ram (Sc), Deldar District Sirohi
88. Harish Ahari S/o Mahendra Ahari (St-Bpl), Aaspur District
Dungarpur
89. Shwaran Kumar S/o Nawal Ram (Obc-Bpl), Bhat Kotri
Nimbahera
90. Leela Katara S/o Chiman Lal Katara (St), Vill. Mukam
Kushalgarh District Banswara
91. Himani Meghwal S/o Babulal Meghwal (Sc-Bpl), Mukam
Post Jhadol District Udaipur
92. Jaisa Ram S/o Vinaram (Obc-Bpl), Vill. Kolar Jalore
93. Nirma Meena S/o Vejeram (St), Vill. Girva Tehsil Girva
Udaipur
94. Shwaran Kumar S/o Rudaram (Obc), Vill. Raniwada
District Jalore
95. Jitendra Kumar Meena S/o Bagdaram Meena (St), Akoli
District Jalore
96. Suresh Kumar Meghwal S/o Kastoor Chand Meghwal (Sc),
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Post Mu. Iswal District Udaipur Presently Students Of
Hemant Devi College Of Nursing, Situated At Children
Academy Near Petrol Pump Manasa Road Neemuch,
Madhya Pradesh -458441
----Petitioners
Versus
1. Shri Akhil Arora, The Principal Secretary Department Of
Social Justice And Welfare, Govt. Of Rajasthan Secretariat
Jaipur
2. Mrs. Suchi Sharma, The Commissioner Cum Secretary
Ministry Of Social Justice And Empowerment, Union Of
India New Delhi The Principal Secretary
3. The State Of Rajasthan Through Principal Secretary
Department Of Social Justice And Welfare, Government Of
Rajasthan Secretariat Jaipur
----Respondents
For Petitioner(s) : Mr. Rajneesh Gupta For Respondent(s) :
HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 08/03/2019 Heard.
Issue notice to the respondent - contemnors, returnable within four weeks.
Learned counsel for the petitioners would deposit process fee and take out notice for service on respondent - contemnors through registered post in addition to ordinary mode of service.
Steps be taken within a week.
In addition, learned counsel is permitted to serve a copy of the contempt application along with annexures thereto, in the office of Mr. Ganesh Meena, AAG and file evidence in the registry. (Downloaded on 30/06/2019 at 02:50:12 AM)
(7 of 7) [CCP-301/2019] In that event, registry would reflect the name of Mr. Ganesh Meena, AAG, in the cause list, as counsel for the respondent - contemnors.
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